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Private Limited Company and Unlisted Public Limited Company (Buy-back of Securities) Rules, 1999

1. Short title and commencement

(1) These rules may be called the Private Limited Company and Unlisted Public Limited Company (Buy-back of Securities) Rules, 1999.

(2) They shall come into force on the date2 of their publication in the Official Gazette.





Private Limited   Company and Unlisted Public Limited Company (Buy-Back of Securities) Rules,   1999 Back






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