The Presidential and Vice-Presidential Elections Rules, 1974
FORM 7
[See rule 35(1) (c)]
RETURN OF ELECTION TO THE OFFICE OF THE PRESIDENT/ VICEPRESIDENT OF INDIA
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 |
No. |
Name of Candidate |
Votes secured at first count | Votes credited at first exclusion | Total of columns 3 and 4 | Votes credited at second exclusion | Total of columns 5 and 6 | Votes credited at third exclusion | Total of columns 7 and 8 | Votes credited at fourth exclusion | Total of columns 9 and 10 | ||||
| Exhausted votes | ||||||||||||||
| TOTAL | ||||||||||||||
Total number of valid ballot papers .................representing .............. votes.
Total number of invalid ballot papers ......................representing .......... votes. I declare that
(Name).........................
(Address) .........................
has been duly elected to the office of the President /Vice-President of India.
| Place.................... | ....................... |
| Date...................... | Returning Officer |
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