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The Presidential and Vice-Presidential Elections Rules, 1974

FORM 6

(See rule 20)

PART I-BALLOT PAPER ACCOUNT

ELECTION TO THE OFFICE OF PRESIDENT/VICE-PRESIDENT OF INDIA

Name of the place of polling .................

Serial Numbers from to Total Numbers

1. Ballot papers received

2. Ballot papers unused

3. Ballot papers issued to voters

4. Ballot papers cancelled

Date....................

Signature of Presiding Officer

PART II-RESULT OF COUNTING

(See rule 32)

(1) Total number of ballot papers found in the ballot box (boxes) used at the place of polling ...................

(2) Discrepancy if any between the total number as shown against item (1) in this Part and the total number of ballot papers issued to voters as shown in item 3 of Part I minus the number of ballot papers cancelled as shown in item 4 of Part I.

Date.................

Signature of Presiding Officer.







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