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The Presidential and Vice-Presidential Elections Rules, 1974

8. Fixing place and time of polling for Vice-Presidential election.-

At every Vice-Presidential election where a poll is to be taken, the Election Commission shall-

(a) fix a place of polling in the Parliament House in New Delhi;

(b) specify the hours during which the poll will be taken; and

(c) give due publicity to the place so fixed and the hours so specified.







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