The Presidential and Vice-Presidential Elections Rules, 1974
Chapter I
Preliminary
1. Short title and commencement.
(1) These rules1 may be called the Presidential and Vice-Presidential Elections Rules, 1974.
(2) They shall come into force at once.
1. These rules were published with the Ministry of Law, Justice and Company Affairs (Legislative Department) Notification No. S.O.. 305(E), dated the 21st May, 1974. See Gazette of India, Extraordinary, Part II, Section 3(ii).
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