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The Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967
Contents
Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967
Sections
Particulars
1.
Short title and commencement
2.
Definitions
3.
Nomination of representatives of Medical faculties
4.
Filling up of casual vacancies
5.
Allowance of President and Members
6.
Standing Committees
7.
Creation of Posts and Appointments thereto
8.
Budget Estimates
9.
Deposits into and withdrawals from the Funds of Institute
10.
Annual Statement of Accounts
11.
Annual Reports
Form I
Form II
Form III
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