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The Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967

Form-III
Post Graduate Institute of Medical Education and Research, Chandigarh Balance Sheet as on

(Amount - Rs.)

CORPUS/ CAPITAL FUND AND LIABILITIES Schedule Current Year Previous Year
CORPUS/ CAPITAL FUND
RESERVES AND SURPLUS
EARMARKED/ ENDOWMENT FUNDS
SECURED LOANS AND BORROWINGS
UNSECURED LOANS AND BORROWINGS
DEFERRED CREDIT LIABILITIES
CURRENT LIABILITIES AND PROVISIONS

1
2
3
4
5
6
7

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TOTAL ..... .....
ASSETS
FIXED ASSETS
INVESTMENTS - FROM EARMARKED/ENDOWMENT FUNDS
INVESTMENTS - OTHERS
CURRENT ASSETS, LOANS, ADVANCES ETC.
MISCELLANEOUS EXPENDITURE
(to the extent not written off or adjusted)



8
9
10
11



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TOTAL ..... .....
SIGNIFICANT ACCOUNTING POLICIES
CONTINGENT LIABILITIES AND NOTES ON ACCOUNTS

24
25

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