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The Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967

Form - II
Post Graduate Institute of Medical Education and Research, Chandigarh Income and Expenditure Account for the year ended.

(Amount - Rs.)

INCOME

Income from Sales/Services
Grants Subsidies
Fees/Subscriptions
Income from Investments (Income on Invest. from earmarked/endow. Funds transferred to Funds)
Income from Royalty, Publication etc.
Interest Earned
Other Income
Increase/(decrease) in stock of Finished goods and works-in-progress
Schedule Current Year Previous Year
12
13
14
15

16
17
18
19
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TOTAL (A) ..... .....
EXPENDITURE
Establishment Expenses
Other Administrative Expenses
Expenditure on Grants, Subsidies etc.
Interest
Depreciation (Net Total at the year-end - corresponding to Schedule 8)

20
21
22
23

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TOTAL (B) ..... .....
Balance being excess of Income over Expenditure (A-B)
Transfer to Special Reserve (Specify each)
Transfer to / from General Reserve

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BALANCE BEING SURPLUS/(DEFICIT) CARRIED TO CORPUS/ CAPAITAL FUND ..... .....
SIGNIFICANT ACCOUNTING POLICIES
CONTINGENT LIABILITIES AND NOTES ON ACCOUNTS
24
25

(SHALINI PRASAD)
Joint Secretary to the Government of India







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