The Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967
The Gazette of India
EXTRAORDINARY
Part-II Section 3-Sub-Section (i)
PUBLISHED BY AUTHORITY
No.44 New Delhi, Wednesday, March 29, 1967/ CHAITRA 8, 1889
MINISTRY OF HEALTH AND FAMILY WELFARE
(Department of Health)
New Delhi, the 29th March, 1967
G.S.R.460-
In exercise of the powers conferred by section 31 of the Post Graduate Institute of Medical Education and Research, Chandigarh, Act, 1966 (51 of 1966), the Central Government hereby makes the following rules namely:-
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