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The Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967

8. Budget Estimates:-

The Annual Budget showing the estimated receipts and expenditure of the Institute shall be prepared in two parts specified below and they shall be in such form as may be laid down by the Central Government and shall be submitted to it in triplicate not later than the 15th October each year namely:- Part I relating to standing charges, and Part II relating to fresh charges.







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