The Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967
5. Allowance of President and Members:-
(1) The President or any members of the Institute shall not be entitled to any allowance or other remuneration. He may, however, draw the travelling and daily allowances, if any, to which he may be eligible under the regulations framed under section 32.
(2) Nothing in sub-rule (1) shall apply to Director who may draw the salary and allowances attached to the post of Director.
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