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The Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967

3. *Nomination of representatives of Medical faculties:-

For the purposes of nomination of members under clause(f) of Section 5, the Vice- Chancellor of every Indian University, having a medical faculty may recommend one person from the medical faculty of the University. From among the persons so recommended, the Central Government shall nominate four persons to be members of the Institute having due regard to different disciplines.

*Amended vide G.O.I. gazette Notification No. G.S.R. 223 (E) dated 24.3.1984







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