The Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967
2. Definitions:-
a) "Act" means the Postgraduate Institute of Medical Education and Research, Chandigarh Act, 1966 (51 of 1966).
b) "Director" means the Director of the Institute.
c) "President" means the President of the Institute.
d) "Section" means a section of the Act.
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