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The Post Graduate Institute of Medical Education and Research Chandigarh Rules, 1967

10. **Annual Statement of Accounts:-

The annual statement of accounts shall be prepared in Forms I, II and III. The statements pertaining to each year ending with 31st of March together with the audit report thereon shall be forwarded to the Central Government together with such number of spare copies thereof as may be required by the Central Government from time to time not later than the 31st December following.

**Amended vide by the Govt./06 India/06 Ministry of Health vide G.S.R. 1626 dated 3rd July, 1969.







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