The Payment of Gratuity (Central) Rules, 1972
FORM 'B'
[See sub-rule (2) of rule 3]
Notice of Change
Name and address of the Establishment,
Take notice that following changes have taken place with effect from..........................in the particulars furnished by me in notice dated...........................on Form A'.
Name.
Address.
Name of the employer.
Nature of business
| Place................... | Signature of the employer Date with name and designation |
| Date.................... |
To
The Controlling Authority
.................................
.................................
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