The Payment of Gratuity (Central) Rules, 1972
20. Display of abstract of the Act and Rules.-
The employer shall display an abstract ofthe Act and the rules made thereunder 1[as given in Form 'U'] in English and in the language understood by the majority of the employees at conspicuous place at or near the main entrance of the establishment.
I. Ins. by G.S.R. 2868, dated 22nd November, 1975.
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