Short title and commencement | Payment of Gratuity (Central) Rules, 1972 | Rules | Law Library

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The Payment of Gratuity (Central) Rules, 1972

1. Short title and commencement.-

(1) These rules may be called the Payment of Gratuity (Central) Rules, 1972.

(2) These rules shall come into force on the 16th September, 1972;

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