Patents Rules, 2003
76. Manner of applying for direction under
section 51(1).—
1.
An
application for directions under sub-section (1) of section 51 shall be made in
Form 11 and shall be accompanied by a statement setting out the facts upon
which the applicant relies.
2.
A
copy of the application and of the statement shall be sent by the Controller to
every other person registered as grantee or proprietor of the patent.
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