Patents Rules, 2003
74A. Inspection of documents related to grant
of patent.—
After the date of publication of a grant of a patent, the
application together with the complete specification and provisional
specification, if any, the drawing if any, abstract and other documents related
thereto may be inspected at the appropriate office by making a written request
to the Controller and on payment of fee and may obtain copies on payment of fee
specified in the First Schedule.
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