Patents Rules, 2003
38.
Inspection of application, specification, etc. –
After
the date of advertisement of the acceptance of a complete specification under
section 23, the application together with the complete specification and
provisional specification, if any, the drawings and other documents, if any, as
accepted by the Controller may be inspected at the appropriate office by making
a written request to the Controller in that behalf along with the fee specified
in the First Schedule.
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