Patents Rules, 2003
27. Inspection and supply of published documents. —
After the date of publication of the application under section
11A, the application together with the complete specification and provisional
specification, if any, the drawing, if any, and the abstract filed in respect
of the application may be inspected at the appropriate office by making a
written request to the Controller on payment of the fee in that behalf and
copies thereof may be obtained on payment of fees specified in the First
Schedule.
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