Patents Rules, 2003
Chapter III International Applications under
Patent Cooperation Treaty (Pct)
17. Definitions. —
In this Chapter, unless the context otherwise requires,—
a.
"Article"
means an Article of the Treaty;
b.
"Treaty"
or "PCT" means the Patent Cooperation Treaty.
c.
All
other words and expressions used herein and not defined but defined in the PCT
shall have the same meaning as assigned to them in that Treaty.
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