Patents Rules, 2003
138. Power to extend time prescribed. —
1. Save as
otherwise provided in the rules 24B, sub-rule (4) of rule 55 and sub-rule (1A)
of rule 80, the time prescribed by these rules for doing of any act or the
taking of any proceeding there under may be extended by the Controller for a
period of one month, if he thinks it fit to do so and upon such terms as he may
direct.
2. Any
request for extension of time made under these rules shall be made before the
expiry of prescribed period.
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