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Orissa Non-Gazetted Veterinary Technical Service Rules, 1983

10. Inclusion in the list confer on right to undergo training

The inclusion of a candidate's name in the list referred to m rule 8 shall confer no right to undergo Livestock Inspector Training, unless the Director is satisfied after such enquiries as may be considered necessary that the candidate is suitable in all respects for joining Training Institute.





Orissa Non-Gazetted Veterinary Technical Service Rules, 1983 Back






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