Orissa Non-Gazetted Veterinary Technical Service Rules, 1983
2. Definitions
In these rules, unless the context otherwise requires:-
(a) "Board" means the Selection Board constituted under rule B;
(b) "Committee" means Departmental Promotion Committee constituted under rule 13;
(c) "Director" means the Director of Animal Husbandry and Veterinary Services, Orissa;
(d) "Government" means Government of Orissa;
(e) "Government" means Government of Orissa;
(f) "Livestock Inspector" means Livestock Inspectors including Veterinary Compounder or such other posts created or to be created in the cadre of Livestock Inspector;
(g) "Scheduled Castes" and "Scheduled Tribes" shall have the same meaning irrespectively assigned to them by the President under Article 341 and 342 of the Constitution of India;
(h) "Service" means the Orissa non-Gazetted Veterinary Technical Service;
(i) "State" means the State of Orissa;
(j) "Veterinary Technician" means Veterinary Technician including Enumerator Poultry Extension Overseer, Milk Analyst, Stockman Supervisor, Livestock Census Supervisor and such other posts to be created in the cadre of Veterinary Technician;
(k) "Y car" means a calendar year.