The Official Languages (Use for Official Purpose of the Union) Rules, 1976

Contents
	Official Languages (Use for Official Purpose of the Union) Rules, 1976
Sections	Particulars
1.	Short title, extent and commencement
2.	Definitions
3.	Communications to States etc. other than to Central Government offices
4.	Communications from a Central Government office
5.	Communications between Central Government Offices communications
6.	Replies to communications received in Hindi
7.	Application, representations etc
8.	Noting in Central Government offices
9.	Proficiency in Hindi
10.	Working knowledge of Hindi
11.	Manuals, Codes, other procedural literature, articles of Stationery, etc
12.	Responsibility for compliance