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Odisha Sub-Ordinate Fodder Service (Recruitment & Conditions of Service) Rules, 2012

18. Interpretation:

If any question arises relating to the interpretation of these rules, the same shall be referred to the Government, whose decisions thereon shall be final.

[No.7920-16-VE-05/2012/FARD.]
By Order of the Governor

SATYABRATA SAHU
Commissioner-cum-Secretary to Government











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