AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Odisha Sub-Ordinate Fodder Service (Recruitment & Conditions of Service) Rules, 2012

11. Procedure for Selection by the Board:-

(1) The Board shall meet at least once in a year preferably in the month of January to prepare a list of Officers, as are held by them, suitable for promotion to the next higher grade.

(2) The Board, while considering the promotion cases of suitable Officers and for preparing the select list shall follow the provisions of

(a) the Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 and the rules made there under;

(b) the Orissa Civil Services (Zone of Consideration for Promotion) Rules, 1988;

(c) the Orissa Civil Services (Criteria for Promotion) Rules, 1992; and

(d) the Orissa Civil Services (Criteria for Selection for Appointment including Promotion) Rules, 2003.

(3) The recommendation of the Board shall be valid and can operated upon notwithstanding the absence of any one of its members other than the Chairman:

Provided that the member so absenting was duly1nv1ted to attend the meeting of the Board and the majority of members of the Board attended the meeting.





Odisha Sub-Ordinate Fodder Service (Recruitment  Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement