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Odisha Sub-Ordinate Fodder Service (Recruitment & Conditions of Service) Rules, 2012

10. Constitution of Selection Board:

(I) There shall be c0nstituted a Board for selection of candidates on promotion as well as through direct recruitment to the posts under different categories of the service with the following Members, namely:-

(a) Director, AH&VS, Odisha, Cuttack -- Chairman
(d) Joint Director, AH&VS, Odisha, Cuttadk -- Member
(c) Deputy Director (Fodder Development) -- Member
(d) Establishment Officer -- Member Convener




Odisha Sub-Ordinate Fodder Service (Recruitment  Back






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