Odisha Police Motor Transport and Odisha State Armed Police(Special Security) Battalion Service (Method of Recruitment and Conditions of Service of Drivers) Rules, 2014
[20th February, 2015]
Contents | |
Sections | Particulars |
1. | Short title and commencement |
2. | Definitions |
3. | Constitution of Service |
4. | Recruitment |
5. | Eligibility |
6. | Zonal Board |
7. | Constitution of Selection Board |
8. | Reservations |
9. | Advertisement of vacancies for recruitment |
10. | Recruitment Process |
11. | Medical Examination |
12. | Educational Achievements |
13. | Sports achievement |
14. | National Cadet Corps Certificates |
15. | Select List |
16. | Appointments |
17. | Inter se seniority |
18. | Constitution of Trade Test Board |
19. | Constitution of Promotional Selection Board |
Part-II | Promotion |
20. | Eligibility Criteria |
21. | Procedure for selection by the Promotional Selection Board |
22. | Syllabus for Technical Trade Test |
23. | Validity of the Technical Trade Test |
Part-III | Other Condition of Service |
24. | Departmental Examination |
25. | Select List |
26. | Probation and Confirmation |
27. | Inter Se Seniority |
28. | Relaxation |
29. | Interpretation |
Appendix A | District Driving Cadre |
In exercise of the powers conferred by Section 2 of the Police Act, 1861 (Act 5 of 1861) and in supersession of the rules, regulations, orders and instructions except as in respects things done or omitted to be done before such supersession, the Government do hereby make the following rules for regulating the method of recruitment and conditions of service of the persons appointed to the posts of Drivers in the Odisha Police Motor Transport and Odisha State Armed Police (Special Security) Battalions Service, namely:-