Odisha Police Motor Transport and Odisha State Armed Police(Special Security) Battalion Service (Method of Recruitment and Conditions of Service of Drivers) Rules, 2014
[6. Zonal Board-
(1) There shall be a Zonal Selection Board to conduct the Physical Efficiency Test (PET), Written Test and Driving Test at Koraput and Sambalpur or at any other place as decided and directed by the Selection Board with the following members, namely.
(a) I.G/D.I.G.P (to be nominated by the D.G.P)- Chairman.
(b) SP/Commandant (to be nominated by the D.G.P)- Member.
(c) One Deputy Commandant (to be nominated by the D.G.P) - Member.
(d) One technical expert above the rank of MVI nominated by the Collector of the concerned District in which Zonal Board meets -Member.
(e) District Welfare Officer/ his representative nominated by the Collector of the concerned District in which Zonal Board meets -Member
(f) Chief District Medical officer / his representative nominated by the Collector of the concerned District in which Zonal Board meets -Member
(2) The Selection Board constituted under rule 7 shall conduct such tests as mentioned in sub rule (1) at Cuttack.
(3) At the time of submission of application the applicant shall indicate the place at which the applicant desires to attend PET, Written Test and Driving Test
(4) The candidates shall have to appear the written test and driving test at the place where he has appeared the Physical Efficiency Test (PET).]1
1-substituted vide Home Department Notification No.31833 dt.24.07.2018