Odisha Police Motor Transport and Odisha State Armed Police(Special Security) Battalion Service (Method of Recruitment and Conditions of Service of Drivers) Rules, 2014

Part-III

Other Condition of Service

24. Departmental Examination-

(a) All Drivers on appointment shall undergo a maintenance course of training for a period of 4 months in the Police Motor Transport Training Centre in due course, failing which they are liable for reversion or discharge as the case may be.

(b) The directly recruited Drivers shall undergo basic Constables course of training for a period of 9 months at Police Training College or Police Training School or at any other Police Training Institution after completion of the driving and maintenance course of training, failing which they are liable for discharge from service.

(c) The Driver Havildars, Driver Havildar Majors, Motor Transport Sub-Inspectors shall undergo the refresher course of training prescribed for them as and when necessary.