Odisha Police Motor Transport and Odisha State Armed Police(Special Security) Battalion Service (Method of Recruitment and Conditions of Service of Drivers) Rules, 2014
18. Constitution of Trade Test Board-
There shall be constituted a Trade Test Board to conduct Technical Trade Test of the candidates for promotion to the following posts consisting of the following members, namely:-
| (a) Motor Transport Sub-Inspector: | ||
| i) Addl. D.G.P. / I.G.P., Communication | --- | President |
| ii) S. P., P.M.T. | --- | Member |
| iii) One S. P. or one A.I.G. to be nominated by the D. G. P. | --- | Member |
| iv) A Senior M.V.I., Technical of Transport Deptt. Or Engineer of O.S.R.T.C | --- | Member |
| v) Principal or Vice-Principal of B.O.S.E. or I.T.I. or one Lecturer of any of the Institution | --- | Member |
| b) Driver Havildar Major: | ||
| i) S.P., P.M.T. | --- | Member |
| ii) D.S.P., Tech. P.M.T. or Inspector P.M.T. W/S | --- | Member |
| iii) A Dy. Comdt. or Asst. Comdt. nominated by D.GP | --- | Member |
| iv) A senior M.V.I. Technical of Transport Deptt. or Engineer of O.S.R.T.C. | --- | Member |
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