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Odisha Police Motor Transport and Odisha State Armed Police(Special Security) Battalion Service (Method of Recruitment and Conditions of Service of Drivers) Rules, 2014

11. Medical Examination-

(a) A Medical Test shall be conducted by a Doctor in the rank of Subdivisional Medical Officer or equivalent rank at any stage of recruitment process as scheduled by the Selection Board.

(b) Following shall be the specifications for Medical examination, namely:-

i) Candidates must not have knock knee, bow legs, flat foot, varicose veins, squint in eyes, poor vision, colour blindness, inability to flex the fingers properly and any other obvious deformities

ii) The candidates must have no impediment in speech and hearing.











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