Odisha Municipal Services (General) Rules, 2016
5. Designation of Posts:-
The designation of various categories of posts under Odisha Municipal Services shall be notified by the Government in official Gazette.
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Odisha Municipal Services (General) Rules, 2016 5. Designation of Posts:- The designation of various categories of posts under Odisha Municipal Services shall be notified by the Government in official Gazette. |
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