Odisha Municipal Services (General) Rules, 2016
29. Overriding Effect:-
The provisions of these rules shall have overriding effect on all other relevant rules are in force on the commencement of these rules on the matters provided herein.
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Odisha Municipal Services (General) Rules, 2016 29. Overriding Effect:- The provisions of these rules shall have overriding effect on all other relevant rules are in force on the commencement of these rules on the matters provided herein. |
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