Odisha Municipal Services (General) Rules, 2016
22. Payment of Examination Fee:-
No application shall be considered, unless it is accompanied by a Bank Draft, or any other mode of payment including e-payment as provided in the advertisement as decided by the Commission or the Service Selection Committee, as the case may be:
Provided that a candidate belonging to the Scheduled Castes or Scheduled Tribes or Persons with Disabilities category is exempted from payment of any fee, and a candidate belonging to the SEBC or Women or Sportsperson category shall pay 50% of the prescribed fee rounded upto the next ten rupees:
Provided further that no claim for refund of the fees shall, in any circumstances be entertained.