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Odisha Municipal Services (General) Rules, 2016

14. Constitution of "Odisha Municipal Services Recruitment Board" under the Directorate of Municipal Administration.-

(1)The Government in the H. & U.D. Department shall constitute the 'Odisha Municipal Services Recruitment Board' under the Chairmanship of the Secretary, Housing & Urban Development Department to conduct direct recruitments to the specific posts under Odisha Municipal Services for all Municipal Corporations, Municipalities and Notified Area Councils of Odisha.

(2) The Director, Municipal Administration shall be the Vice-Chairman and Member- Convener of the Board.





Odisha Municipal Services (General) Rules, 2016 Back






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