Odisha Municipal Planning Service (Method of Recruitment and Conditions of Service) Rules, 2017
Chapter-III
Promotion
13. Constitution of Departmental Promotion Committee:-
(1) There shall be constituted two different Committees for considering promotion of the officers and employees to the different grades in the service, namely:-
(a) The Committee for promotion to the posts of City Planner and Associate City Planner:-
| (i) Secretary of the H and UD Department | - | Chairman |
| (ii) Director, Municipal Administration | - | Member |
| (iii) Director, Town Planning, Odisha | - | Member |
| (iv) Representative of the ST and SC Development Department of the rank of Under Secretary and above | - | Member |
| (v) Joint Secretary / Deputy Secretary / Under Secretary of the H and UD Department dealing with the subject | - | Member |
| (vi) Deputy Director, Municipal Administration/ Deputy Commissioner | - | Member Convener |
(b)The Committee for promotion to the posts of Junior Town Planner, Field Supervisor and Field Inspector:-
| (i) Director, Municipal Administration | - | Chairman |
| (ii) Director, Town Planning, Odisha | - | Member |
| (iii) Representative of the ST and SC Development Department of the rank of Under- Secretary and above | - | Member |
| (iv) Joint Secretary / Deputy Secretary / Under Secretary of the H and UD Department dealing with the subject | - | Member |
| (v) Deputy Director, Municipal Administration/ Deputy Commissioner | - | Member |
(2) The recommendation of the Committee shall be valid and can be acted upon notwithstanding the absence of any one of its members other than the Chairman:
Provided that the member so absenting was duly invited to attend the meeting of the Committee and the majority of members of the Committee attended the meeting.
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