Odisha Municipal Ministerial Service (Method of Recruitment and Conditions of Service) Rules, 2017

Chapter-V

Miscellaneous

18. Relaxation:-

When the Government are of the opinion that it is considered necessary or expedient so to do, in public interest, it may, by order for reasons to be recorded in writing, relax any of the provisions of these rules, in respect of any class or category of employees, or in respect of any particular employee.