Odisha Municipal Ministerial Service (Method of Recruitment and Conditions of Service) Rules, 2017
13. Procedure for Selection by the Departmental Promotion Committee:-
(1) The Committee shall meet at least once in a year preferably in the month of January to prepare a list of officials, as are held by them suitable for promotion to the next higher grade.
(2) The Committee while considering the cases of suitable officials and preparation of the list, shall follow the provisions of-
(a) The Odisha Civil Services (Zone of Consideration for Promotion) Rules, 1988.
(b) The Odisha Civil Services (Criteria for Promotion) Rules, 1992.
(c) The Odisha Civil Services (Criteria for Selection for Appointment including Promotion) Rules, 2003.
(d) The Odisha Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 and the rules made thereunder.
(3) The recommendations of the Committee shall be placed before Government for approval.