Odisha Municipal Finance Service (Method of Recruitment and Conditions of Service) Rules, 2017

3. Constitution of Service:-

(1) There shall be constituted a service which shall be of three separate branches comprising of Finance and Accounts branch, Audit branch and Revenue branch.

(2) The Finance and Accounts branch of the service shall consist of the following posts, namely:-

(a) Chief Finance and Accounts Officer;

(b) Finance and Accounts Officer;

(c) Senior Accountant; and

(d) Accountant.

(3) The Audit branch of the service shall consist of the following posts, namely:-

(a) Audit Officer;

(b) Audit Superintendent;

(c) Senior Auditor; and

(d) Auditor.

(4)The Revenue branch of the service shall consist of the following posts, namely:-

(a) Revenue Officer;

(b) Revenue Supervisor;

(c) Revenue Inspector; and

(d) Tax and Fee Collector.