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Odisha Municipal Finance Service (Method of Recruitment and Conditions of Service) Rules, 2017

Chapter-I

Preliminary

1. Short title and Commencement.-

(1) These rules may be called the Odisha Municipal Finance Service (Method of Recruitment and Conditions of Service) Rules, 2017.

(2) They shall come into force from the date of their publication in the Odisha Gazette.





Odisha Municipal Finance Service (Method of Recruitment and Conditions of Service) Rules, 2017 Back






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