Odisha Municipal Engineering Service (Recruitment and Conditions of Service) Rules, 2016
17. Interpretation:-
If any question arises relating to the interpretation of these rules, it shall be referred to Government whose decision thereon shall be final.
[No. 30167-HUD-13-LEGIS-67-POLICY-15-27/2016/HUD.]
By Order of the Governor
G. MATHI VATHANAN
Commissioner-cum-Secretary to Government
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