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Odisha Municipal Engineering Service (Recruitment and Conditions of Service) Rules, 2016

15. Other Service Conditions:-

The other service conditions of the Engineers recruited to the Service not covered in the provisions of the Act and these rules shall be the same as in the existing respective State Government Rules applicable to the Engineers of the Water Resources Department till these are prescribed by the Government in Housing & Urban Development Department separately.





Odisha Municipal Engineering Service (Recruitment and Conditions of Service) Rules, 2016 Back






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