AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules, 2017

8. Status of Personnel and Salary.-

(1) The Officers and employees recruited to the Service shall be appointed and controlled by the Director, Municipal Administration and they shall not be, in any case, the employees of the State Government. They shall be Officers and employees of the Urban Local Body.

(2) The Urban Local Body concerned shall be liable to meet the salaries, allowances and other financial benefits of the personnel posted in the Urban Local Bodies.





Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules, 2017 Back






Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement