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Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules, 2017

3. Constitution of Cadre and Services.-

The Service shall consist of the following grades, namely:-

(i) City Community Development Officer;

(ii) Community Development Officer;

(iii) Senior Community Organiser; and

(iv) Community Organiser.





Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules, 2017 Back






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