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Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016

9. Eligibility Criteria for Direct Recruitment.-

In order to be eligible for direct recruitment to the posts under the Service, a candidate shall have to satisfy the general conditions laid down in the Odisha Municipal Services (General) Rules, 2016 as applicable with the following further conditions, namely:-

(1) Physical Fitness:- A candidate must be of good mental condition and bodily health and free from any physical defect likely to interfere with the discharge of his duties in the service;

Provided that this clause, except good mental condition shall not be applicable to the persons with disability.

(2) Minimum Educational Qualifications for different posts under the OMAS shall be as provided in the SCHEDULE-II.





Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016 Back






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