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Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016

6. Grouping of Posts.-

Grouping of various categories of posts of the Service, in the Urban Local Bodies and Directorate of Municipal Administration shall be categorized as Group A or Group B, on the basis of scales of pay, similar to the grouping of posts as notified by the General Administration Department of the Government.





Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016 Back






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