Odisha Municipal Administrative Service(Method of Recruitment and Conditions of Service) Rules, 2016
3. Constitution of Cadre and Services.-
(1) The Group-"A" posts of the Service shall consist of the following grades, namely:-
(i) Director Municipal Administration;
(ii) Municipal Commissioner;
(iii) Joint Commissioner
(iv) Deputy Director Municipal Administration/Deputy Commissioner;
(v) Asst. Director, Municipal Administration/ Asst. Commissioner/Chief Executive Officer; and
(vi) Enforcement Officer.
(2) The Group-"B" posts of the Service shall consist of the following grades, namely :-
(i) Senior Executive Officer;
(ii) Assistant Enforcement Officer;
(iii) Law Officer;
(iv) Executive Officer;
(v) Assistant Law Officer; and
(vi) Junior Enforcement Officer.